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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(19) in The Rajasthan Veterinary Council Rules, 1988

(19)Election documents. - After declaration of result the Returning Officer shall preserve all the documents relating to election for a period of six months and shall not destroy without the previous sanction of the Government.]