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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Clinical Establishments (Control and Regulation) Rules, 1994

(2)The supervising authority or any officer authorised by him may, at any time enter, inspect and make spot enquiries so as to satisfy himself that the conditions specified in Form 2 are duly complied with and unless he is the supervising authority shall furnish a report to the supervising authority.