Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 31 in The Mizoram Excise Act, 1973 31. No right to renewal. - No person to whom a licence has been granted under this Act shall have any claim to the renewal of such licence or, save as is provided in Section 29, any claim to compensation on the determination thereof.
