Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 128(2)] [Section 128] [Entire Act] Union of India - Subsection Section 128(2)(b) in The Motor Vehicles Act, 1988 (b)is securely fastened to the head of the wearer by means of straps or other fastenings provided on the headgear.]