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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(iv) in The M.P. Borstal Rules, 1960

(iv)For work as night-watchman. - Inmates who are employed as night watchman shall, if they have worked to the entire satisfaction of the Superintendent, be granted a gratuity of nineteen paise per month which shall be drawn in the manner laid down in Rule 844 of the Central Provinces and Berar Jail Manual, Volume I.