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Patna High Court - Orders

Ajay Kumar Prasad Singh & Anr vs The State Of Bihar & Ors on 16 March, 2009

Author: Mihir Kumar Jha

Bench: Mihir Kumar Jha

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                            CWJC No.3126 of 2009
                       AJAY KUMAR PRASAD SINGH & ANR
                                   Versus
                          THE STATE OF BIHAR & ORS
                                -----------

2.   16.3.2009

List this case after four weeks before an appropriate Bench in order to enable the counsel for the State to file counter affidavit.

(Mihir Kumar Jha,J.) Surendra/