Section 318(1) in Rajasthan Land Revenue (Land Records) Rules, 1957
(1)The Sadar Qanungo is responsible for the examination of all monthly progress returns of work received from the Inspectors of Land Records and Revenue Officers. The returns of the Revenue Officers should reach the Sadar Qanungo within five days from the date on which they are closed. The examination should be completed within one week, so that defects, if any, may be promptly brought to the official concerned.