Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(2) in The Gas Cylinders Rules, 2004 (2)No cylinder, which has once been used for storage and transportation of Coal gas, Carbon monoxide or Methane, shall be used for filling with any other gas except mixture of these gases with inert gases.
