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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(f) in The West Bengal Public Libraries Act, 1979

(f)[ two persons to be nominated by the Government from amongst the members of the Local Library authorities;] [[Clause (f) substituted by W.B. Act 41 of 1994, which was earlier as under :-