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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(2)(xxii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(xxii)Training of the officers and staff of the Market Committees and Board and also to market functionaries and agriculturists.