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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(4)(ii) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(ii)merely on account of he being appointed by the Government of a foreign country as its representative and residing as such in Goa in pursuance of such appointment nor shall any other person residing with such representative as part of his family or as servant.