Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 7 December, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 07-12-2023 List the case along with Cr.A. No.3690/2023.
(ROHIT ARYA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
(Dubey)
Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 12/8/2023
12:20:23 PM