Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 28 in The Indian Electricity Rules, 1956 28. Forms of requisitions .-Requisitions under sub-clause (4) of clause V or sub-clause (5) of clause VI, as the case may be, of the Schedule to the Act shall be made in the form set out in Annexure VII or Annexure VIII.
