Calcutta High Court (Appellete Side)
Tumpa Dhara (Das) vs The State Of West Bengal & Others on 2 March, 2020
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1 02.03.2020 rpan / A48 Court No.15 W. P. No. 22091 (W) of 2019 Tumpa Dhara (Das)
- Versus -
The State of West Bengal & Others The issue involved in the present writ petition is pending consideration in an appeal.
In view thereof, the matter is directed to go out of list. Liberty to mention.
(Tapabrata Chakraborty, J.)