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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of West Bengal - Subsection

Section 42(4)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(a)report to the Board any material impropriety or irregularity which he may observe in the expenditure, or in the recovery of moneys due to the Authority, or in the accounts, and report the same to the State Government,