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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(u) in The E-waste (Management and Handling) Rules, 2011

(u)'state pollution control board' means the concerned State Pollution Control Board or the Pollution Control Committee of the Union territories constituted under sub-section (1) of section 4 of the Water (Prevention and Control of Pollution) Act, 1974;