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[Cites 0, Cited by 0] [Section 263(2)] [Section 263] [Entire Act]

State of Bihar - Subsection

Section 263(2)(b) in The Bihar Municipal Act, 2007

(b)living in a room or house which he neither owns nor pays rent for, nor occupies as a guest or relative of the person who owns, or pays rent for such room or house, or