Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 25] [Entire Act] Union of India - Subsection Section 25(b) in The Indian Telegraph Act, 1885 (b)to intercept or to acquaint himself with the contents of any message, or
