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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(i) in Bihar and Orissa Dangerous Drugs Rules, 1934

(i)"Transmission" means-
(i)to import inter-provincially into Bihar and Orissa,
(ii)to export inter-provincially out of Bihar and Orissa, and
(iii)"Form" means a form in the appendix to these Rules.