Bombay High Court
Purushottam Prataprao Jadhav vs Sillod Education Society Through Its ... on 21 July, 2025
call paper wp.10800.2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 10800 OF 2022
Purushottam Prataprao Jadhav
VERSUS
Sillod Education Society through its Secretary and Others
WITH
WRIT PETITION NO. 7444 OF 2022
...
• Mr. B. S. Deshmukh, Advocate for the Petitioner
• Mr. V. M. Chate, AGP for Respondent/s - State
• Adv. D. A. Karnik h/f Mr. K. M. Suryawanshi, Advocate for
Respondent Nos. 3, 4 and 7 in WP/10800/2022 and for
Respondent Nos. 4, 5 and 7 in WP/7444/2022
...
CORAM : ROHIT W. JOSHI, J.
DATE : JULY 21, 2025
ORDER:
1. Mentioned.
2. Not on board. Taken on Board.
3. Office is directed to issue notice to respondent no. 6 in terms of order dated 25.06.2025. Liberty is also granted to the petitioners to issue private notice to respondent no. 6. Effect of order dated 01.04.2025 will be considered on the next date of hearing.
[ROHIT W. JOSHI, J.]
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