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[Cites 0, Cited by 0] [Section 261(2)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(2)(xxi) in Rajasthan Land Revenue Act 1956

(xxi)prescribing under the said sections the form and contents of field books and the manner in which and the intervals at which changes therein shall be recorded,