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State of Andhra Pradesh - Section

Section 63 in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

63. Arrangements at the Polling Stations.

(1)Outside each polling station there shall be displayed prominently,-
(a)a notice specifying the polling area, the electors of which are entitled to vote at the polling station and when the polling area has more than one polling station, the particulars of the electors so entitled; and
(b)a copy of the list of contesting candidates.
(2)At each polling station there shall be set up one or more voting compartments in which the electors can record their votes free from observation.
(3)The Returning Officer shall provide at each polling station one voting machine and copies of relevant part of the electoral roll and such other election material as may be necessary for taking the poll.