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[Cites 0, Cited by 1] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(a) in Himachal Pradesh Societies Registration Act, 2006

(a)is disqualified for such appointment by an order of a Court or the Registrar for causing loss to the Society or retaining property of the Society or for any other reasons detrimental to the interest of the Society; or