M/S Nsoft(India) Services Pvt Ltd vs M/S Bescom Ltd on 23 July, 2008

[Cites 1, Cited by 2]

Karnataka High Court

M/S Nsoft(India) Services Pvt Ltd vs M/S Bescom Ltd on 23 July, 2008

Equivalent citations: AIR 2009 (NOC) 2458 (KAR.), 2009 (4) AIR KAR R 98

Author: N.Kumar

Bench: N.Kumar

 

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<29?' ﬂu: may in afjub mm be 25.5 mm ' be pmaumazmg with rm ._. --._.__. - -_.. g......... _. w. 'Wm §£ﬁ"$*r mm Pmw Q5 wapzuvmzay qmzagms gsewcm gm var Mm Eawmma sin I " .

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auwly amt billing machines at the ' .r«'.;I'«'"1;1§§fﬂii'!3,§:"'§?'{~ '3:§§4e£*x1.§.m%. Ha ﬁg aim m:msc'*£eaﬁ in auppiy atationaly % M mmzshémw mg wail} ax. far ntﬁce pmpasm ta M}? 3m ﬁagv mzﬁwfmﬁex in mania}. amwﬁiﬁsims. The .. AA Ema tam mppalgr ﬁsmk mp P63, 3.3% aaimmn clot ma.txix ;§zE'iﬁ@..iea§.tu.. ax: Miami: ﬂat mamix primtw, iaasgm prmtw, bameda ' m:m2mm*, ﬁmﬁma {WE amﬁ LMQZ 1% auhamma it ia a tmtiw for mmgyiigjz wf gvmm.

ﬁn Fm mzmﬂy af the afumaaiﬁ gmadn the qualﬁoaﬁan am far tkm mzagm ia ﬁihat tha biddm tha %ma%mwm wf ggrmridim Smilax wmcvim" fer th& 'i§g't:

im amggr alaamieity a-apply aztiiity u u L. mftw-mm amrﬁmgavmeawzt 1% fax' thvé' ﬂwilm amﬁmm is rdwablav ta ::::§m.:.:w $.69 rmukmmm, far Kg? E1 rm in aka tctirmmxi ma ward "i!z5a§p2°apriette htxt «hm mia»ia£s.%i§.1';agg Tka .:;arra$t..éH§§;@:ﬁ;§.§i§1g haan "€006.19". an was awexﬁeﬁ. a zaanixsarzt.

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m§. am ﬁata Wm':-éahouasa at cxmyoretta mﬁm.j:.s:r éﬁéﬁnmm" ammmm 911 53'?'-$~2ﬂ{J3. This V' __ E§*«§1ﬁ~ §':31;H£a;%j;:3'i¢zé*Viwd ﬁf 'Imam §"@%;"S-a The rmpmdmm rely on a.}1.m'<:r;r-' ﬂaw thyme: ymma mzgzswimxma: which rﬁm-a .t:=::{§t§§i$ £3: ammfcza. A maaﬁiztag emf Amea=*.1.1re»--R13 ah.-arwg mg": gm? rmmmﬁmt reqamﬁm the esecanﬁ rmpmﬁmt ta VA mp t.§:m mark uf przwiﬁﬁmg DEE: ﬁuypnext upvﬁaciatiorn sf %;m ﬁsraftwsara ms. t1am};mm,.a.'t: Quaﬁﬁaﬁ M mm as auwiaaged in tha prtrﬁmzst iznmaﬁatﬁy. Fuxwhm", rﬂimae "Hana; ylamti an ﬁg-m.z?sm"a;;§r&~~RE-r=€§ §Q;.€:k2€ﬁ=3 whm it 513 atntad with reﬁmamm $121; 'ﬁﬁﬁ: wmrk emtrxmmimﬁ ta $132 ﬁamnd. rwpandmt, thﬂ W mark mg" taming anti mamimemm {sf the billing and callecticm mftwmm amt 52 aubtziiviwiun. 9%' BEMJQLE to at af B:.w§-3,$%_.9@Ef~ 2?.» azwarﬁmﬁ me than amasmi aegamtelyu». 'ﬂame is new mmﬁan ipczﬂ " m&.&1:m%m=.*.-.:& me: tégw Mid mam-K the 'mztcmy ':1 aS.gm"tra.§t, mt" ﬁm-wﬁrzza. The mmact 53;; Msupporz mpmmimtm uf ENC:'%:§ama:%§1f§;€gg:V,Lw?%'_§§anabé§é ma further mmluﬁm ma wmk af of building and mﬁwﬁwm Scumzmart was mt at aﬁ. .3: as%mIr£+'.»£§£ spat maehinm wnwaa c'aﬁﬁ~mt Whwﬂﬂﬂ the present mmntrﬁﬁxéia far memhinea and mm: goods M afw:mwa.é£¢;i;wh§%§1_ they it; an mwsmmz-:2 on PRGVﬂ3IHG V. '_ via» ahvinuu that than wards we usad in V _uI1:mr§m* maitism ta: hﬁp the aawand mapomleznt " ﬁﬁa mmtram. tea %' . E. is mw anﬁ.

: E3" Aftm ﬁlm afarmedﬁ auntract way awarded to the ' V' 'mmml Emgrwmclvmt, Em: aha ﬁrm ﬂma uxlﬁeir a separate wntzmcrt 1~;ma@9a1#:2::v::;;3:»{z~§- mm -»3.12.x2%s-'~i, the 3-exmnvcl raeymmmm: has mawﬁed mm: mmmhms af ixmd hﬁé. spat billing mammmt M'/'"

$@*:::m:§ tam: ma cmaaditians

- ...... ....- .- .. . 4.. .-¢-. -.1-. u u..:Lnu.:¢n.:n nu-3.-1- uunnnna-nn. nunnnnn u..annu_:un.:nnu-3.-1- nan uunsnann-. I u.-nnu...¢ug.un lulu.-hl -. -nu'.-.._ . 'E3, qmwmimrsw ﬁmuarﬁimgiyg the awarﬁ elf m:u;u*-act tc: t}3.e_ wcmnd wwgwmﬁmt in pmfaammza ta the wtiﬁunw wha appge;zfﬁf nagnnn - _.-. -.- .. ........ ...... _ mﬁ; 'Elma: rwuissim qualiﬁmﬁcn 1% a slam' cam bﬁﬁﬁaar wm azimea mat miiﬁr the §m*s::r.:'nr-Aw mﬁtyw magma, we a u§'axg§.. b;f " mwramxi vmgaméaat is iﬂﬁ is tn .'rsa%5 * . it is ezuauﬁled.

"$35., "§§'h.a macmad maintmauue of am§ma;r¢';;;§e.rgx§f.:§ﬁ mspocudmt as per 'a2:¥.'&»~fC§§H at' aaﬂzware in Rural an-cm at the yaw Qf mw month. far 'aha auwmsfully gsmwatmi kzzma af applimble mm _%€}§1a;_aa%éﬁ;dv;;ra:s3a-andant. Thu acntrmat was for a Mia»: Exam the «$313 02' ixaaplamnwntaﬁnrxx sad ma, mummy ageexi terms amﬁ §t"" .§,a ﬁ}at in aiagute mm: berm: awa;rd1ng' this {r;=.:::;:§zxéfa%"i41§2%:,{s't:."1";z;= ﬁhavvéemnﬁ rmpmnﬂmtxt, thm ﬁmt mapandmzzt diﬁ not I1: Wm awarxiaﬁ tn the ammnti rempwmdamt {lav} asf Smtiun 4 vi' tha Act. The pmzitzinnw has im 'ﬁrm Writ Paftiﬁan that the amﬂzl awn-ti sthf cam-ant in _ gang |..J\I A lI£\lIl iIulLl\l if\ l\lfIf\"\ l..I£\lLl I\f\!ﬁ£liJlI\l§l\I .II\ I\ll\I\"'| Ijﬁlii §.a\.I\.l1I.t'I\II.ulI\I III. Iutlanau IId'\IIl |..t|It...t|n..nnuu.nn_a': 13 m:m*&_z=jgr tn tima prmziaiorns at' this; Am: mﬁ, tixerdbre, ﬁn}:-Ia to be quaahaad, ﬁf is must £31 diaprnte that than zraapmﬁmt. 'Thar awmd -mf mmfgmt ﬁmsa ﬁx ﬁiiﬁ Wwitz Emu" 'mg -_ 3,. Vii. cfizgtsnded an Ymeﬁalf ma rmpunawim. wan nm; e law: ia tha uontrﬁnt mt ma: he3atsz§.ﬁij.§ﬁZ#,£m'§z_ tm-gmzzgft; 2 dixi neat invﬁe tauciws, the mamaﬁzrg his bid wnuld. not mm. It in mama in ~&ia%%%;m¢am% nmtm:}'§u $99.5 tha pmtaam was not an ha held agamat him whila awarcﬁzng ' ﬂBQ'$'2\ As he was mat aware of the award af ma smaazsmi rwpmmévmt, ha Ema d t%.a.;=;"9.¢§_t:¥;{:c;. aﬁw mming in mm at' the gamma. Thai: the dslagx. Thmafam, LE5 Writ Petition ﬁlatl ' ma awmﬂ of mnw-mt tn the amend rmpcném Mmn'm%. mﬁiém far tmdm" and in t:<3enn'am1:i.on of Sanlrimti 4 {If we Amt in mm m \\/""' *§":;;<r mm maiii emuacrt as na ﬂat " .- .-.....mo can unsung'... . Lag-n_nnu_nnnuun_pnu nan nnnaunanan n |_l|lI..JII..nntnu||.uIno can Qua'.-nun. . 'Eii ma rmarﬁa uf tltm ﬁrm; reapancleacttz is mania availahla . in ma mm. 3;, aimlam an .a.11,2m;a a. mamixzg was heid gr;-. mud in 3mm 5. unifnrm .¢... . _ ____.___ _ .

the imyivmantatiun mf 'aha hﬁ 3 -1- < swim act-ass. « nag.' - u 4....,.§_ .

" * whﬁhm' as pm the Am. the ﬁE»LNE'3_' A ﬁaﬂngimi ﬁﬁﬁfsaﬁﬁ Eﬁﬁﬁﬂﬁ and its maSmata:;aneé"s§§rt he 3 aha wczemi mawndvent. The:

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mmmte cam, am-;,e, B¢mf;:aua¢:e*3?:;w:aa2 .;wm.~mmz.a:; A_ "r afar;

.ﬁ%r?:.L* is by ms. Eygczx held an a;Mz~2m§ m;» af mm, »;,"3§§"£'§w' a wzaﬁzmrz mung asked to a:.mrxVr:m& Em §z&f§.:@?.*.a$ pie? sajirwma can we wear as ' 'V ﬁmm Ltct, Hanna, «:1 ' H V' * - : b 1.'-=.

dwmrdzwwhuwwrtiw M dﬁr ,a man the gar swim mm mm M, am he my' 'mm mam mat the mewztmacm cf gram gﬁrgﬁawm mm": Em gixm ihmuwa. :2. ﬁrm mvanzi I5 I-ll.-1|!-I BN1-IlVM)|\nl -Ir! I'r}r!'\ '-3'\"-I Hsluiwmuuu «IIX i"f"If"I"\ I.I£\§IJ \-l\lElIIlki]I'l\£ _8l'\ £\Il"lI\"'\ I.I£\IlI ta-n\..n\..|-n Ivunumz ' '£5 ﬁﬁa... A xmding $5 the afqmaaaiﬁ ptrmmefuzzﬁ make; it aim: that ma ﬁﬁﬁat mapmﬁmt wax wmﬁous Inf that fant_[i1'_ my maxim at sgumrsia have 124:: be gwmzm-:1, may an umzmtim is. mama {mt may am amid. aémagﬂm mum has mi1ad;__a.f. ,a:%.; :a A ta we a' ammittm mmmttw -wzmiﬁmng' cf to tha ammaa for assess:

m?ih,_t}'aaa miuﬁatmm mi' amid be izrmmi as 3; aimela a.wgz.;z*a:§s-sé, mftzware can bu gum mama am tma xiii: 'Ilia gaarinta dismmwd ;:§=I\'1,' But, in than md they are Mr mvugh ma mcemhm mi' tma crmmee' V. A_ z:ns:f:zz~i:a%__§*-5. aa1a_.¢mmmﬁm thﬁ as xztms «sins are aammts . témia maﬁa almuiai ha rﬁmsraci ta Prof. V' " mm am it 239 clam' thmwrha ' cmmm' ted ﬁwﬁm # was get as mammittm :21' $13. R. was: an. af mm aﬁﬁaia W110 wwa not %ta.T11a%e, that aanmt ha emavuam as n _d eswarts 'X/, n..-|pa_xsn.zn-¢n...un- -A .3-.'.._._. .._.-.... lﬁlliillulil jlk liiﬂﬁiih tlﬁlil LJ\II.JlIJLl\¥I_lIl lulu [M3459 nnagnto P' I_l£\lIJ \l\I\lI'EILl/\l§J\I ...II'\ I\Il\I\"\ l.I£\IIJ Il\l|ul F3' umaﬁmted umiar ﬁactzivcau -Wu} af the Act. It was 1191: 3 mmmtbw Q5' mwm undar 'him Mid. moﬁmion. 3% 'ma aaixd wszzxwttee acI.d1*ea3e& Ewaadagapm wﬁiim raada as unﬂw mmaaamg Eammmm gym?" 4 gﬁffww mmed ffuzwnmwm Knmaﬁxa _ €.?i?:.'§zfc:kirug3 ;2m.wgE3;m*Sz3ﬁAx;199?rg+'?3 ' afthe £nw:£:$!wBu:zch ; ".£¥§szruca~,ge:ir£ﬁecj ' ' T' = c,a&:s,g.'®mhc¥:w

2 .Eéf'.'.-EV. Bcvmiom % -,%L»%.;nr::=:ecg:::?-;2»2c95 my _ ~§Jm'.t26a7 ﬁimmtr afiigtbrramzniiora iﬁﬁfiii} j &wsg*a:?sarz"a-'-.5:3¥.E3V':6{3~..A_ Eyﬁegd. Past " _;f 'SSQ . ..... .. l N Rm air,"

B£%ag;S5oj?1.a:r::mEnp%1'a¥ed£p1BE'8'€5f1l1 " ' I6~I2«29ﬁ§,. at ma'; Hmwcllore. zwasezfﬁzg ycmr Iumd mferzticzzrz far the aha Rﬁﬁffﬂﬁd ma mpwmsmed a &m'1::g Soﬁwam, wags imﬁaﬂy daw% by its and then mmrmm 5% W3 3% fear rxmwmﬁ during 2003, mm is rmzmkw sxmssﬁzw in Bangalore cﬂy. Nona, ﬁzﬁiﬁwna in wmndihe mm saaﬂware to entire ﬂﬁﬁﬁiﬂﬁmem /' \~/"

5'1 untu H\l\-!'E\ﬂ\I)l\i'\I an man'-\ utnu uuunnnnwu .:n usnn-u unnu uuumruuuu .11-m. nun;-\-\ lsfhlhl I..l\II.1IL.llIlIl_I|l a-g. ._.--_._. __..._. Jmsfaa mgmmium ma-at ynvurewts' opéxionou the' #3 WW: EESSQK dimdﬁy' award 1.5333 ' mm wwszymemrwuzamxﬁra % at; We we wsmg' ECGLWIX v2.1.3" as % avgmam with maﬁa SJ. as the and. mm m ﬁnm_mz,m« ysreﬁ mmim affﬁm soﬁuram.

Fwztfwz. ifmty Adm _ '».®&?&ei§:!.ii'd'm;:r§ne;r::.' mkd} ;' «mag, EESCQH =i&?&mzt;wwr6f£?ae "

3?, make: it clear that inmtaaxi &%H ﬁ,§'ﬂ1a thsa aiureaaid awviaea am mmilsﬁcﬁa 3:113' ﬂown n wings mums ax §~m:':a?r}ﬁd wgtamw riﬂe' inmspect nf the may wme reqxzeathug than expat to they eat: diradly awanri the nmimtenmzaoe §g=ﬁ§'§n'é?;%t 'ﬂ: §;zsAT1.u:msumd; rmpm&mﬁ, or ahauﬂ they call fan' 9. to the Mid letter Pmfmor sadamm has umiw "ﬂ% N OF W TE€ v '.Q\_[ '\ l2£\ll_I 'l\lIJl\ﬂ'§.I\I\l\1 II\ |"\ I Iﬁll I Ll'\lh.l'IhlLI\l\:I\1 ..Il\ l\.lf§l\"'\ l.l£\Il.I \\f\l\d'I\vlﬂl\I ..Il'\ I\I€'Il'\ I\ll'hl'\F\ Il£\I£I I-l\II--!£I..lll\II..i\l ups nun;-nan-5 u..-.-u. ._.. --- -- -- .f'is¥ay@ﬂ cmfiﬂczmmﬁ Qﬁnmms {taking irxiae %Imt i :1.

mm .5:

E yﬁaﬁﬁz 5* ~ vi' the 'that it 1'§V s.n wpim?a=xx. mi' an mpwt. But, it dam rmﬁmeﬁ fm amilable f':m1'¥?; that the? ﬁmm-tiaﬁ of time amrdaea ma $353' m&:m§:-.aﬁiIe*- ezufst. Thm-aiare, he hm rm: mmilahla ﬁosm a. single amxxw. ﬂag .u~yir3;':<;r;1 i3»' rm maiatsmne, and if that W«1ﬁI8§'i.12§' §$'¥§&. Apéa « upinian it is mm illegal. Eia*:wésn;am'§;:..im an tlm hawk of the ssiﬂ. apinincn the a Lgmuaét' the aemnﬁ rmymndmt.

341. tlﬁa bmkﬁoumd we haw to see what are the :4 untieur ﬁactiun 4 of the: Act bﬁara a . V _§§1a~rz;§;t}*Lie¢V»é3t'jm.rzz1§.:d» Em ﬁWﬁI'd$d witheut rctallim fur tmclm'. Tha Ant '§w.am'md $33.9" the Karnamka mm ¢ ta pmvide for mmmapmmmy in public pmcmremmt at gamls ma V Iutianc-; 5 nun 1 |..un.cnu._-n um...-q ' 1... .1«,;.}.. 4.... g'... -.,.' nun: ...II\ l\lI'II\'\ lI£\Il! wuunun-«tau an .-A a..u:un...: I..nn.Iu.JxnI\..ru lI\ nunnn ug.'\n_| hnxwlwnl awvicrm Mr aw g ma procaatus ﬁzz izzxviting, prgcesaing md w:t:::w"han,wa ﬂff mndmrs by Premzxfmwat %1:iﬁ§aV,V_T hr mattmm m1a.?:mA thmetm "ﬁmwmmt Entity"

imam ﬁzﬁa mam Amt. M mama, any Bum ﬂgxmmma Undmlcingg, ma: "

M' ﬂwymatimz aw-atahaiiahaé. by *:e.'A1_$' ammimwﬁaﬁ kg? that mt, mxtharity mamwﬁ at vzamntrulleﬁ may he-

aymﬁﬁﬁvﬁ, 'mi it. j dmi§ 2-maauion or §mm-rmxmt. ﬂaw tim date {if mﬁty shall procure gawm fm: mppxy. Smtion & ahﬂ be irnritavd, pracmaaed or mtity mm" the mmmmcmm of V. ' the; ;z'i:«:g3t'E §ﬁ'amnrdmm with 1:11» yracedura laid. dawn in maﬁa thumwdu. fact pmavidm farr buneﬁnm {mm-x buiietzin aﬁem, tender mm mm meptang autharﬁy, teacier &gum§m§«% 2: mpmkg of taanﬁerm, ﬁutian of tandsem . matﬁaerity, how a tendm ix ta "ha amceptad, haw a tm.d.ar

3 \.:1I:_nnn.nna-an-u.uun ... ..-.._.._._. .-.._-- T M ¥wM°vajm@d and a statutmy apymi ta an }3ﬂI'§D1'}. aﬁeved in ma afamaaaiﬁ mam pm-cma.

I5 I.-I4'\Il.£ \f\£h'I\'ll\Bl\-f\l Jﬁ I)lﬂ('|"\ l..l¢\II..! \-I"\.I\-Ill-IkI'ﬂ\-!'\l Jﬁ l)InI'\'\ ucuu wuwtunluuu .lf\ 'nﬂnn nlu' Tkwaﬁma, mﬁm coming mm form af than Act, 'mvi'¢ciI1g tmdwm fm" wwnurm tha gmmdn anﬁ amwaistzaa is tha: 311$ the smﬁﬁ gxmmrmnma. shaulﬁ 1315 ?m mmarcianm h% u:.x&w the Act. ﬁawmvm-, wmwﬁmﬁ mf 'aha ﬂat ma nat,made ..

ﬁmdmﬁ by mtmmaﬁtmal cwwed mndm mﬁmmaﬁmzﬁ 'vA"fEI:_ge». §%e|;:on.d with wﬁiah am we mamwmeﬁ, ix: which reads as mam' 2:» "H-»a=,. "The pzmdstamm ta Pmmxmnmzf: af ggmmds 55wg.é'£»*i¥£J%€4='5"-,.§-"-.,____ -- ' $3 mg'. jtxéésizm uf armmui wlamﬁy ar 'V my the Gﬂ rim w-Q £33' mnéw are availatﬁe mww ax wfww a panicmm mpplier r'.1'9.¥;_".&&}??'§.:;§§'i'w:2f'J3'3?' has " 223%: in mmm of the es!" xsmmdtms our casrmrzasiian mark mm'. rm ;=%-I=:: ﬁ&$ :33' s aw.

Frmiﬁdeﬁitwjﬁrtimpuwpum aft1'a'3sr.':fause Biﬁwm slmﬁ he a m of 359% watts' =;_«=: my arm taciwﬁzmal mymmwmm of the \x/ Ffmatly, ax {$.12 "

. ,' Q" :5 unnhdnnn n \l'l\! ilk I\£l'\I\'\ l..l£\ll..I \nl'\£\JI\JI.l\l|nl'\I I3 l\ll§3|"\ ll£\lll IIJIIJLI I Ién I 5!' ll4\lll I.l\l|.llLI§l\£&l\l I3 I\ll§3'\ ljﬁllul 'Ll\IIllIulI.I :31' a msmmmttm sf thx-"nae wwecvta awmnﬁmg vi' the fnllowing ym*mmm::--

no-nu W €33?

vma mcmi4::ﬂl rﬁpfﬁmmﬁi of the Flﬁmuiﬂﬂ :' ' ~m& tmmica}. reamamﬂatiina " VV mgamawewwn mm V V' ma rezgzrmmtatiw ﬁam.

Rmaamh ﬁzstituﬂpxg . --

£::mﬁmt§::m having gramme wad eimima tam gm gabéﬁa gr mg,g¢gs% 'mmbze JI\ sunnﬂ umsu tnzuluntuku nu-an-:-; o'}'£#\I.c"I' slul-HI-Jinn-I\I In *"4"""'~ ' ﬂaw. :9. sap;i§%*@_¢.~. _ :24" _ 32.11% ':33 be cirawn ﬁam three: zmmmz' ..g§¢:z1re:Eaw. ;'a.;§' is-a:.a§¢ﬁ§naa in the prmziaziun. The m¢& 2ﬁfV-€$le'§a,:ﬁa 21$, Elam twat: sfthm we um; umietr the . «:»ﬁ§f»'A";::a§M mﬂty. 'i'hat is haw the public 5.21:3; wanmmmcy is achieved, mm in Thmﬁma, 33}. the afmmﬁﬁ persons, Le.

pmmrm-, mum: bra mmarm in. the ﬁeld. it is the "- _:3t:@3tz':.itft.w:a mrnaiatixtg mt' thaw t'm~4aa- mmarta aluna wmch em c é:mm%ci~m*mi:::»n mi' ma gerrda ma} mrvitsm which are pkanaé befmre in mm. ﬂmiax-as mat tha gamis at mraéms am mmjxable ﬁmu as " --.: murszzen. K :13 aka mm}: cmtﬁcatitxn by the csammittee of $13 in 'ma ﬁeld, 1&3 yrmureanmt entity mule}. place: acrém 'm,/' \-l\§\JII-l'I.l'\II-I\I nun Iitnlil \..n\n..JII.rLl\lI.l\.I ll\ I\lt\nI'\!'\ IIELIII hI'\It..llIJlI\lId'\l .ll'\ l"f\I'\'\ l_I£\Il.l fm" s's.:.m:.s1§* vi' smviw mﬁ geuwda ﬂ-om such aingla mama. Th4ama:£m~va, 'rim L4am'_aEat:v.ra ham takm paﬁna to m*m.&§;9a 2&3 aha ma: itmlf its»: the cnnmﬁmtian of "9:_f mwﬁs mad far may ﬂmizaim 'mfam time is 7.. ﬁiwenaed with As. Emma 4 is "

rule, ﬁrm mm prmaaian hm ta§'?a;a'_ striétﬁ? £~nns'af.i:a;n?;.v 1 "

:35" Em ﬁg in mm '¥a§;Lkg* '_ mama the mom rasf ﬁzhia. mm, tkm ﬁrm: the ﬁrat mat in wt members. The mmmittm fw'aj';-- They were unahie tn mka mg an mm 'm E'ti1@ an mgwt in the am far fihxay ma Act. it in the procurm.em; m:t'Z"'i'«Z:""._ " w.;u.tE£um & thxaa membm amt ta awraicw rendered by the ascend iﬁnd mat wﬁeﬁ he £3 the newly peracm ﬁnk' mmtmi Elf the mié. ﬁarviae. That has mt the mattm Wm rﬁmresni to Profmmr éﬁwmmly ha Wm nut aware (if the pIm:1s1' 'cm of this , V V1-§*E=s"§§3«,«aav mat mmiﬁad that. $213 ym:2?;¥:innm' is 1:116 only amuse whixzim tam sex"-atiee mum mg pracumti. 'rm xﬁmmmmmﬁm maﬁa by hﬁm is vmw gameral in nature. It 'a./ |...l\nI_t|u_1n nnu|_au. -c 1'! LI£\fl..I I-I\l\-lI\-lLI}l\-!'\l .8!' I'Hl"l"\"'\ {J£\fIJ I-l'\l\iI|'lhi!I\-l\l ...Il'\ f\Il'I!'\"\ LIEMIIJ '\ _ ..

\I\I'InlIInl'1I\lIul\l .u-\ l\ll\(\F\ lII\ll :

7' . wk =n:- ii 6:' " Ewﬂn tirm mrntcmrm quashad... aka tmmﬁmvw ﬁf the ﬁat rmpeudmt, an hnmxmmtaﬁty vi' the Srmtgx-53,, am mmﬁsnaxe ta inﬁulae in memipulatiuna. and aha puma Emgmm ﬁx gum mama in rm « t.wwara"Esg mmmy $ by the smmm:~«;"'a§§mw¢y_ ' contract, £31 mam vﬁmlatiun of the v.Ps.x:!: uiaarly '. w_;_;;.;=1,;gm;m mm 'thy viglgﬁon 91' mg mia aaf ' aim géves an Iauame kapt in ma the

-§x§ntm'e'5aV:§' mat. the aut.hm'i.ty. Wham thma fma ﬁoetica of thia Cuurt, may Court ummmm ﬁgvks;-.§ilvsmV'i:' R 31% mat a mme imam cf an writ ta lii{2'i.:i_:ﬁ§'L'. ﬁx ﬁrm}; ix; wast 013, the Cmzrt ta sea in f§V:}ﬁ:*.3.m ﬁn mat mcwx. Thwafwe, it in vwy iﬁilﬂh mmrt ta quaah thma wntzrmrta in p V -V 'ma':'.44'lsam«,:;g:;*:e":V«a;§&"'sE:;;'a§nuea4:t which is. mtmtaeﬂ. in utﬁm viaiaxicm of the ugizzmm "+;%§ﬁﬁa mi' Ema Am. 1% {ha miiitienaar has mcaaedw. in ma illwality ht: £3» entitlmi to sucsaeeﬂ and is mﬁtiad to mm-;~1x2mm'3,F af an mtaH$ mi' tha--Sfﬁtﬁ a gwﬁcuiax "

-came Ea atkm pmama whg a.t'éV I"! IuI£'IlI.i WUHIHAIHKM Jr'! iﬂﬁhﬂ I.it.'\1I.i I-l\liIlii'Li!l\l\.I ..l('\ I\ll'|r\'\ ljt'.\ILI hnlmllwnauunc 14-; ('nouns-n a aﬁsn I 1..-nngunon nu. o 3?} :4; nun-5'... .

$3,. ﬁmww, mmwaiy bmaum rim nnntract awamad to the _ I....l\aI...#nu.a-n manna:

mmmmi rvawwmnﬁmx. ix?» zzmazahaci at "aka inaﬁmimva of tha pet3'.ti<:11$',« _E' gm ymiﬁumw La. mu: mtitiad m the ma.-mt 01' r- gmraighmwggr. Braﬁare the @ mania be age! to « V miss Elm mmtmrs:-9:, he sahnulﬁ aaﬁafy thug «V mmthxmmr aim: he paazams the mquiaite mwuims tn 'ma ﬁcmsa by the» tmém ﬁgt ﬁy tam ﬁimwt. mmfm, I pass W '_ _ m I ':5.'-',3 ta aovwider the tender {if 3%?' of me mm at with imv ants! paw V armrs.

" W of am wmrmd » ':3', cm jam " £3 mama to man.» the pmaeazzu-e ﬁmmgmdmmrmmmwmmmmmmm Sd/-v Judge {6} 1% mates.

ulna-'\ us-nu wuwlwnuu-u Jr: Iunrn-\ unlu tn:urn..:m:u\..nu":i-. ':i':nq."n'i'Ir-ill: :5 unit: \d'\.l\ul'IIul'AIQ\nl'\l J15. !\Il'\l"'|'\ i...I£\IE..l \I\l\-l!I£Ll\l\-f\I ..l!\

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