Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Himachal Pradesh - Subsection Section 41(1) in Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 (1)The Himachal Pradesh Prevention of Specific Corrupt Practices Ordinance, 1983 (7 of 1983), is hereby repealed.
