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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2)(b) in The National Cadet Corps Rules, 1948

(b)issue directions and tender advice to Officers Commanding units of the Senior Division and to the Director of Public Instruction on the following matters :-
(i)improvement of training and training facilities for cadets;
(ii)improvement of discipline in the units;
(iii)the general welfare of officers and cadets.