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Union of India - Section

Section 25 in The Land Acquisition Act, 1894

25. [ Amount of compensation awarded by Court not to be lower than the amount awarded by the Collector [Substituted by Act 68 of 1984, Section 17, for Section 25 (w.e.f. 24.9.1984).]

.The amount of compensation awarded by the Court shall not be less than the amount awarded by the Collector under section 11.]