Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(1) in Uttarakhand Water Management and Regulatory Act, 2013

(1)The Commission shall maintain proper account and other relevant records and shall cause to be prepared an annual statement of accounts in such from as may be prescribed by the Government in consultation with Accountant General.