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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(iii) in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

(iii)a subscriber may in his nomination distribute the amount that may stand to his credit in the fund amongst his nominees at his own discretion;