Allahabad High Court
Vishnu Kumar & 20 Ors. vs Sri Ashish Goel Posted As ... on 26 September, 2019
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CONTEMPT No. - 280 of 2016 Applicant :- Vishnu Kumar & 20 Ors. Opposite Party :- Sri Ashish Goel Posted As Prin.Secy.Basic Education & 3 Ors. Counsel for Applicant :- Ramesh Kumar Srivastava Hon'ble Chandra Dhari Singh,J.
Contempt petition is dismissed vide my order of date passed in Contempt Petition No.2622 of 2015 (Nirankar Pathak and others vs. Sri Ashish Goel and others).
Order Date :- 26.9.2019 VNP/-