Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Kerala - Subsection Section 81(3) in Kerala Cooperative Societies Act, 1969 (3)The term, salary and allowances and other conditions for service of the member shall be such as may be decided by Government from time to time.
