Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 53 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

53. Declaration of Assets.

- Each employee shall declare in writing his assets before General Manager in the last fortnight of Co-operative year in each alternate year.