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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 1 July, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

O 19
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                     CS/88/2015

                   MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                    VS
                      MESSRS EXTERIOR INTERIOR LIMITED


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 1st July, 2024.

The Court:- None appears for the parties.

The matter stands adjourned to 8th July, 2024.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)