Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 1 July, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
O 19
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/88/2015
MESSRS MADHAV MUKUND FINANCE PVT LTD.
VS
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 1st July, 2024.
The Court:- None appears for the parties.
The matter stands adjourned to 8th July, 2024.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)