Rajasthan High Court - Jodhpur
Mahendra Singh Khichi vs Sanwar Mal Verma on 7 February, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1166/2018 Mahendra Singh Khichi
----Petitioner Versus Sanwar Mal Verma & Anr.
----Respondents For Petitioner(s) : Mr. Devendra Soni For Respondent(s) : Mr. Navdeep Dachich for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 07/02/2020 Mr. Navdeep Dadhich, associate to Mr. Harish Purohit, accepts notice on behalf of the respondent-Corporation.
This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.09.2019 passed in SBCWP No.992/2018 and only names of concerned counsel be reflected in the cause list.
(DINESH MEHTA),J 129-Ramesh/-
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