Karnataka High Court
The Institute Of Public Health vs The State Government Of Karnataka on 8 February, 2011
Bench: K.L.Manjunath, H.G.Ramesh
w.:>.No.'2?692g20 10
4. The said s»;L1b.mi§5s.~;io:1 is éfiakezz on 1"e<:.(:}a'ci. In View cf fine said s:.1bn1issim'1, éhig Wm ;3c=2i,§.1,im'2 c:ii.<spc>se:d <31' __ éhe reliefs S()L.:§_§hi. by fht'. ;3et.it.i{)11ez" has been «:?01}':pi'ié=;i "'-_ and wmflci be <:on:1p£ieci by {.218 respond:-:r1i.s.a in a(3(?.(§fC§;iI1§T€:- ' with. t:he p1'<.>V§si<)r1&; oi" liar-3: a'i'0rr3.:5aici Ag.-*'tf."" * Yr}.