Supreme Court - Daily Orders
In Re.. Court On Its Own Motion vs Deepak Khosla on 22 November, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.25 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SMC (Crl.) No. 1 of 2016
in
SLP (Crl.) No. 2276-2277 of 2016
IN RE.. Petitioner(s)
VERSUS
DEEPAK KHOSLA Respondent(s)
(with office report)
WITH
SLP(Crl) D 12309/2016
(With appln.(s) for correction and Office Report)
Crl.A. D 12723/2016
(With appln.(s) for exemption from surrendering and appln.(s) for
permission to appear and argue in person and Office Report)
Date : 22/11/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Attorney General For India (Not Present)
Solicitor General Of India (Not Present)
For Respondent(s) Respondent-in-person (Mentioned by)
UPON being mentioned by counsel the Court made the following
O R D E R
As requested by Mr. Deepak Khosla, Respondent-in-person, list the matters after Christmas vacation.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.26 10:18:49 IST Reason: