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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(d) in Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986

(d)wilfully fails to deliver to the National Textile Corporation any inventory or property and assets forming part of any of the textile undertakings; or