Bombay High Court
Hadapsar Industrial Estate ... vs The President, Pune Contonment Board ... on 4 March, 2020
Author: N. R. Borkar
Bench: B. P. Dharmadhikari, N. R. Borkar
1
902-cp-33-2020.doc
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 33 OF 2020
IN
WRIT PETITION NO. 96 OF 1999
Hadapsar Industrial Estate
Environmental Group, Pune. .. Petitioner
Vs.
The President, Pune Cantonment Board & Ors. .. Respondents
And
Mrs. Manisha Mhaiskar Patankar .. Contemnor
Mr. K. J. Presswala a/w Mr. Sandeep Goyal i/by M/s. Mulla & Mulla &
CBC for Respondent No.1.
Mr. R. S. Khadapkar for Respondent No.2.
Mr. P. P. Kakade, Govt. Pleader a/w Mr. R. A. Solunkhe, AGP for
Respondent No.7.
CORAM: B. P. DHARMADHIKARI, ACTING CJ. &
N. R. BORKAR, J.
MARCH 04, 2020.
P.C. List the Contempt Petition on 8th April, 2020.
N. R. BORKAR, J. ACTING CHIEF JUSTICE ::: Uploaded on - 05/03/2020 ::: Downloaded on - 06/03/2020 02:45:17 :::