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Delhi High Court - Orders

Insp Ht Gopal Krishan Gupta vs Union Of India And Ors on 11 September, 2023

Author: Sanjay Kumar Sharma

Bench: Sanjay Kumar Sharma

                                    $~26
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 15101/2022
                                         INSP HT GOPAL KRISHAN GUPTA                .....Petitioner
                                                          Through: Mr. A.K. Singh, Adv.

                                                                                      versus

                                                UNION OF INDIA AND ORS                       .....Respondents
                                                                 Through: Mr. Sanjay Kumar, SPC with Mr.
                                                                            Vedansh Anand, G.P.
                                                CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
                                                                 ORDER

% 11.09.2023 Today's Court proceedings are conducted through physical/hybrid mode.

Vide notification No. 82/G-4/Genl.-I/DHC dated 01.09.2023, 08.09.2023 has been declared holiday and the matters listed for 08.09.2023 have been directed to be listed on 11.09.2023.

Counsel for the petitioner states that rejoinder could not be filed as copy of the counter affidavit has not been received. Let a copy of the counter affidavit be supplied to counsel for the petitioner during the course of the day. Counsel for the respondents states that he can supply only the soft copy and not the hard copy. Let him do so. Let rejoinder thereto, if any, be filed within six weeks.

List on 05.02.2024.

REGISTRAR SEPTEMBER 11, 2023/akc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:22:59