Rajasthan High Court - Jaipur
Ranthambhore College Of Animal ... vs State Of Rajasthan on 5 August, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8111/2020
Ranthambhore College Of Animal Husbandry, Sawai Madhopur
(Under The Management Of Grameen Jan Vikas Samiti, Thathera
Kund, Sawai Madhopur) Through Its Secretary Saliqa Bano W/o
Sayed Balig Ahmed, Aged About 38 Years, R/o C/o
Ranthambhore College Of Nursing, Near Roadways Depot,
Housing Board Road, Sawai Madhopur, District Sawai Madhopur
(Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Director, Animal
Husbandry Department, Jaipur, (Raj.).
2. Deputy Director To The Government, Department Of
Animal Husbandry, Secretariat, Jaipur Rajasthan.
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner Through Its Registrar.
----Respondents
For Petitioner(s) : Mr. Ashindra Gautam, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 05/08/2020 This Court had already concluded that all the applications ought to be filed by 20th July, 2020 in terms of the order passed by this Court in the case of Sampat Pashudhan Sahayat Prashikshan Sansthan, Ajmer Vs. State of Rajasthan & Ors. (SBCWP No.5798/2020) dated 8th July, 2020 and connected writ petitions.
In view of above, the present writ petition is disposed of in terms of the aforesaid order.
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