Supreme Court - Daily Orders
In Re.. Court On Its Own Motion vs Deepak Khosla on 25 January, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar
ITEM NO.43 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SMC (CRL) NO. 1/2016
IN RE.. COURT ON ITS OWN MOTION Petitioner(s)
VERSUS
DEEPAK KHOSLA Respondent(s)
WITH
SLP(Crl) D 12309/2016 (II-C)
Crl.A. D 12723/2016 (II-C)
Date : 25-01-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For the parties
Petitioner-in-person
Mr. Imtiaz Ahmed,Adv.
Mrs. Naghma Imtiaz,Adv.
Mr. Ahmed Zargham,Adv.
Ms. Amra Moosavi,Adv.
For M/s. Equity Lex Associates
The Court made the following
O R D E R
As directed vide order dated 11.12.2017, the additional documents are permitted to be filed.
List on 29.01.2018.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2018.01.25 16:24:20 IST Reason: