Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(vi) in The Punjab Animal Contagious Diseases Rules, 1953 (vi)In the Segregation Camp, the animals sent as heretofore provided will be dealt with according to the Rules made under section 38(g), (h) and (j) of the Act on Scheduled Diseases.
