Kerala High Court
Henna Davis vs Neethin Thomas on 31 May, 2024
Crl.Rev.Pet No.514/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
CRL.REV.PET NO. 514 OF 2024
CRA 272/2022 OF ADDITIONAL SESSIONS COURT - VI, ERNAKULAM
CRMP 2097/2021 OF JUDICIAL FIRST CLASS MAGISTRATE - VIII, ERNAKULAM
REVISION PETITIONER(S)/PETITIONER
HENNA DAVIS, AGED 33 YEARS, MANNATH HOUSE, SANKAR NAGAR,MARADU,
COCHIN, PIN - 682304.
RESPONDENT(S)/RESPONDENT
1. NEETHIN THOMAS, AGED 33 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
2. T P THOMAS, AGED 66 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
3. DAISAMMA THOMAS, AGED 63 YEARS, THOTTATHIL HOUSE, KKRA-35, FR.
GEORGE VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
4. NIRMAL THOMAS, AGED 28 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
5. NEETHU ANN THOMAS, AGED 36 YEARS, PATHIYAMOOLAYIL HOUSE, NEAR ST.
JUDE CHURCH, ERAMALLOOR, PIN - 688537.
This Criminal Revision Petition coming on for orders upon perusing
this petition and upon hearing the arguments of M/S.SANTHI.M, G.RANJU
MOHAN, SREEHARI M.B, THEERTHA NAIR A.P, DEV NATH A & PYARIN
B.KURUVITHADAM, Advocates for the petitioner, the Court passed the
following:
ORDER
This revision seen filed without producing the order of the Magistrate and the order in Criminal Appeal alone seen filed.
Call for explanation from the Registry who numbered this matter, how this Crl.R.P has been numbered without producing the original order where from the appeal, which is the subject matter of this revision, arose.
If necessary, cancel the number and return the revision for curing the defect.
Sd/-
A. BADHARUDEEN, JUDGE 31-05-2024 /True Copy/ Assistant Registrar