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Union of India - Section

Section 27 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

27.

-2833.29A change to sub-heading 2833.27 through 2833.29 from any other heading.
2833.40A change to sub-heading 2833.40 from any other heading.
2834.29A change to sub-heading 2834.29 from any other heading.