Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 32 in The Rajasthan District Courts Ministerial Establishment Rules, 1986 32. Scale of pay. - The Scale of pay to persons appointed to the posts in the various cadres shall be such as may be sanctioned by the Government from time to time.
