Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(8) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(8)The Depot shall register indents in the order of their receipt and effect supply to the Registered Dealer according to the registered chronological order as far as practicable.