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Rajasthan High Court - Jaipur

Shyam Sunder Singhvi S/O Shri Kastoor ... vs Union Of India Through Uma Nand Vijay, ... on 29 November, 2019

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

          S.B. Criminal Revision Petition No. 273/2019

Shyam Sunder Singhvi S/o Shri Kastoor Chand Singhvi
                                                                ----Petitioner
                                 Versus
Union Of India Through Uma Nand Vijay, Assistant Director
                                                              ----Respondent

Connected With S.B. Criminal Revision Petition No. 275/2019 Ashok Singhvi S/o Dr. A.m. Singhvi

----Petitioner Versus Union Of India

----Respondent S.B. Criminal Miscellaneous (Petition) No. 762/2019 Sanjay Sethi S/o Shri Swaroop Chand Sethi

----Petitioner Versus Uma Nand Vijay Assistant Director

----Respondent S.B. Criminal Revision Petition No. 1061/2019 Tamanna Begum Widow Of Late Mohammad Sher Khan

----Petitioner Versus Assistant Director Enforcement Directorate

----Respondent S.B. Criminal Miscellaneous (Petition) No. 2872/2019 Tamanna Begum Widow Of Late Mohammad Sher Khan

----Petitioner Versus Enforcement Directorate

----Respondent S.B. Criminal Miscellaneous (Petition) No. 4770/2019 Pushkar Raj Ameta S/o Shri Indra Lal Ameta

----Petitioner Versus Union Of India

----Respondent S.B. Criminal Miscellaneous (Petition) No. 4771/2019 Pankaj Gehlot S/o Shri Ishwar Singh Gehlot (Downloaded on 05/12/2019 at 09:00:07 PM) (2 of 3) [CRLR-273/2019]

----Petitioner Versus Union Of India

----Respondent S.B. Criminal Miscellaneous (Petition) No. 5426/2019 Dr. Ashok Singhvi S/o Dr. A.m. Singhvi

----Petitioner Versus Umanand Vijay Assistant Director Enforcement Directorate

----Respondent S.B. Criminal Miscellaneous (Petition) No. 5427/2019 Shyam Sunder Singhvi S/o Shri Kastoor Chand Singhvi

----Petitioner Versus Union Of India

----Respondent S.B. Criminal Miscellaneous (Petition) No. 5430/2019 Mohammad Rashid Sheikh S/o Shri Akbar Deen Sheikh

----Petitioner Versus Umanand Vijay, Assistant Director,enforcement Directorate

----Respondent S.B. Criminal Miscellaneous (Petition) No. 5524/2019 Dheerendra Singh @ Chintoo S/o Shri Surya Baksh Singh

----Petitioner Versus Umanand Vijay Assistant Director, Directorate Of Enforcement

----Respondent For Petitioner(s) : Mr. A.K. Sharma, Sr. Adv. assisted by Mr. Mohit Khandelwal, Adv. & Mr. Deepak Chauhan, Adv., Mr. Rajendra Prasad, Sr. Adv. assisted by Mr. Karan Tibrewal, Adv., Mr. Vivek Raj Singh Bajwa, Adv. Mr. S.S. Hora, Adv., Mr. Shobhit Tiwari, Adv., Mr. Vikas Kabra, Adv., Mr. Peush Nag, Adv., Mr. Vikas Jain,Adv., Mr. Suresh Kumar Sahni, Adv. with Mr. R.M., Sharma, Adv., Mr. Amol Vyas, Adv.

For Respondent(s) : Mr. R.D.Rastogi, ASG with Mr. Akshay Bhardwaj, Adv., Mr. Aneesh Khandelwal, Adv. & Mr. Devesh Yadav, Adv., Mr. Anand Sharma, Adv., Mr. (Downloaded on 05/12/2019 at 09:00:07 PM) (3 of 3) [CRLR-273/2019] Ashish Kumar, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 29/11/2019 Arguments heard & concluded. Order is reserved.

(ASHOK KUMAR GAUR),J Ashish Kumar /127-137 (Downloaded on 05/12/2019 at 09:00:07 PM) Powered by TCPDF (www.tcpdf.org)