Section 14(4) in Chhattisgarh Food and Nutritional Security Act, 2012
(4)The State Government shall be responsible to bear all the additional expenditure that may have to be incurred, due to operation of sub-section ( 1) or (2) of this section or sub-section (7) of section 15 of this Act.Chapter-VII Identification of Antyodaya Households, Priority Households and Particularly Vulnerable Social Groups
