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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(iv) in Asiatic Society Act, 1984

(iv)the procedure to be followed by, the allowances, if any, payable to, the members of the Committee and other mattes concerning the Committee under sub-section (2) of section 10;