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State of Odisha - Section

Section 2 in The Orissa Cess Rules, 1963

2. Definitions.

- In these rules unless there is anything repugnant to the subject or context -
(a)"The Act" means the Orissa Cess Act, 11 of 1962;
(b)"Schedule" means a Schedule appended to these Rules;
(c)all words and expressions used in these rules and not defined herein shall have the same meanings as are respectively assigned to them in the Act.